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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Cost Audit Report Rules, 2001

(2)The profit arrived at for the factory, company and the product shall not include interest and dividend received on investments outside the business capital gains, and any other income which is neither normal nor of recurring nature.The profit so arrived shall be the normal operating profit earned during the current financial period of the company.