Section 1 in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013
1. Short title, extent and commencement.
(1)This Act may be called as the Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013.(2)It extends to the whole State of Chhattisgarh.(3)It shall come into force on such date as the State Government may, by notification in Official Gazette, appoint.
