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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 1 vs Adani Wilmar Ltd. on 9 February, 2022

Bench: S. Abdul Nazeer, Krishna Murari

                                           1

     ITEM NO.12+15+16         Court 7 (Video Conferencing)              SECTION
     III

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   6193/2021

     (Arising out of impugned final judgment and order dated 18-12-2020
     in TA No. 355/2020 passed by the High Court Of Gujarat At
     Ahmedabad)

     PR. COMMISSIONER OF INCOME TAX 1                          Petitioner(s)

                                          VERSUS

     ADANI WILMAR LTD.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.54339/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     SLP(C) No. 2292/2019 (XIV)

         SLP(C) No. 25235/2019 (IV-B)

         SLP(C) No. 11015/2020 (IV-B)

         SLP(C) No. 14495/2020 (III)

         SLP(C) No. 1169/2021 (III)

         SLP(C) No. 682/2021 (III)

         SLP(C) No. 876/2021 (III)

         SLP(C) No. 4702/2021 (III)

         SLP(C) No. 6863/2021 (IV-A)

      SLP(C) No. 12192/2021 (III)
     (FOR ADMISSION and I.R. and IA No.95009/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

         SLP(C) No. 24462/2019 (XIV)

         SLP(C) No. 21311/2019 (XIV)
Signature Not Verified


      SLP(C) No. 12554/2020 (XIV)
Digitally signed by
Anita Malhotra
Date: 2022.02.09

     (FOR ADMISSION and I.R. and IA No.83380/2020-CONDONATION OF DELAY
16:28:58 IST
Reason:


     IN FILING)
                                 2




 SLP(C) No. 12555/2020 (XIV)

 SLP(C) No. 12536/2018 (XIV)
IA No. 62491/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

 Diary No(s). 14978/2018 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 62222/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
62223/2018
IA No. 62222/2018 - CONDONATION OF DELAY IN FILING
IA No. 62223/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

 Diary No(s). 12985/2020 (IX)
(TO BE LISTED ALONGWITH SLP (C) NO. 12536/20218 AND 12537/2018 AS
PER R/P DT. 1/7/2021
IA No. 84677/2020 - CONDONATION OF DELAY IN FILING
IA No. 84678/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

 SLP(C) No. 13052/2018 (XIV)
IA No. 55277/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

 SLP(C) No. 17500/2018 (XIV)

 SLP(C) No. 30441/2018 (XIV)

 SLP(C) No. 701/2020 (XIV)

 SLP(C) No. 896/2020 (XIV)

 Diary No(s). 24290/2018 (XIV)
IA No. 26073/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 106529/2018 - CONDONATION OF DELAY IN FILING)

 SLP(C) No. 32326/2017 (XIV)

 SLP(C) No. 32323/2017 (XIV)

 SLP(C) No. 33678/2017 (XIV)

 SLP(C) No. 32330/2017 (XIV)

 SLP(C) No. 4486/2018 (XIV)

 SLP(C) No. 4737/2021 (III)
(FOR ADMISSION and I.R.)
 SLP(C) No. 3995/2021 (III)
                                 3

(FOR ADMISSION)

 SLP(C) No. 4944/2021 (III)
(FOR ADMISSION and I.R.)

 SLP(C) No. 4097/2021 (III)
(FOR ADMISSION and I.R.)

 SLP(C) No. 19622/2021 (III)
(FOR ADMISSION and I.R. and IA No.24428/2021-CONDONATION OF DELAY
IN FILING
IA No. 24428/2021 - CONDONATION OF DELAY IN FILING
IA No. 118000/2021 - PERMISSION TO RAISE ADDITIONAL QUESTION OF
LAW)

 SLP(C) No. 3267/2021 (III)
(FOR ADMISSION and I.R. and IA No.17194/2021-CONDONATION OF DELAY
IN FILING and IA No.17196/2021-EXEMPTION FROM FILING O.T.)

 SLP(C) No. 6973/2019 (III)
(IA No.19398/2019-CONDONATION OF DELAY IN FILING
After Notice matter. ONLY SLP NO. 6973 OF 2019 TO BE LISTED BEFORE
LD. REGISTRAR'S COURT)

 SLP(C) No. 24358/2019 (III)
(FOR ADMISSION and I.R.)

 Diary No(s). 1993/2019 (III)
(FOR ADMISSION and I.R. and IA No.27225/2019-CONDONATION OF DELAY
IN FILING and IA No.27229/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
IA No. 27225/2019 - CONDONATION OF DELAY IN FILING
IA No. 27229/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

 C.A. No. 7108/2017 (III)

 C.A. No. 19473/2017 (III)

 C.A. No. 967/2021 (III)
(FOR ADMISSION)

 C.A. No. 968/2021 (III)
(FOR ADMISSION and I.R.)

 C.A. No. 4934/2017 (III)

 SLP(C) No. 450/2021 (III)
(FOR ADMISSION and I.R.)



 SLP(C) No. 641/2021 (III)
                                 4

(FOR ADMISSION and I.R.)

 SLP(C) No. 33534/2017 (III)

 SLP(C) No. 14944/2019 (III)
(FOR ADMISSION and I.R. and IA No.90052/2019-CONDONATION OF DELAY
IN FILING)

 Diary No(s). 28874/2020 (III)
(FOR ADMISSION and I.R. and IA No.3861/2021-CONDONATION OF DELAY IN
FILING
IA No. 3861/2021 - CONDONATION OF DELAY IN FILING)

 Diary No(s). 8193/2020 (III)
(FOR ADMISSION and I.R. and IA No.45701/2020-CONDONATION OF DELAY
IN FILING. I.A. NO. 71682 OF 2021 IS APPLICATION FOR DE-TAGGING ON
BEHALF OF THE RESPONDENT INSTEAD OF APPLICATION FOR DIRECTION.
IA No. 36481/2021 - APPLICATION FOR PERMISSION
IA No. 71682/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 45701/2020 - CONDONATION OF DELAY IN FILING)

 Diary No(s). 8192/2020 (III)
(FOR ADMISSION and I.R. and IA No.63898/2020-CONDONATION OF DELAY
IN FILING. I.A. NO. 69087 OF 2021 (APPLICATION FOR DETAGGING ON
BEHALF OF THE RESPONDENT INSTEAD OF APPLICATION FOR DIRECTION.
IA No. 36475/2021 - APPLICATION FOR PERMISSION
IA No. 69087/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 63898/2020 - CONDONATION OF DELAY IN FILING)
 SLP(C) No. 30870/2012 (XI-A)

IA No. 1/2012 - CONDONATION OF DELAY IN FILING)
 Diary No(s). 19758/2018 (XIV)

IA No. 78472/2018 - CONDONATION OF DELAY IN FILING)
 C.A. No. 1805/2020 (III)

 C.A. No. 9102/2012 (XIV-A)

 C.A. No. 3662/2017 (IV)

 C.A. No. 5330/2017 (XIV-A)

 C.A. No. 8968/2014 (XIV-A)

 C.A. No. 11842/2018 (XIV-A)

 Diary No(s). 33387/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.151988/2018-CONDONATION OF DELAY
IN FILING and IA No.151989/2018-CONDONATION OF DELAY IN REFILING)

 SLP(C) No. 32929/2018 (XIV)
(IA No.140408/2018-CONDONATION OF DELAY IN FILING and IA
No.140410/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
                                 5


 C.A. No. 11919/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.137205/2018-CONDONATION OF DELAY
IN FILING and IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

 C.A. No. 11920/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.155109/2018-CONDONATION OF DELAY
IN FILING and IA No.155110/2018-CONDONATION OF DELAY IN REFILING)

 C.A. No. 11921/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.142970/2018-CONDONATION OF DELAY
IN FILING)

 C.A. No. 11977/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.143757/2018-CONDONATION OF DELAY
IN FILING)

 C.A. No. 11835/2018 (XIV-A)

 C.A. No. 34/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.154277/2018-CONDONATION OF DELAY
IN FILING)

 C.A. No. 33/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.159765/2018-CONDONATION OF DELAY
IN FILING)

 SLP(C) No. 3826/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.181936/2018-CONDONATION OF DELAY
IN FILING and IA No.181938/2018-CONDONATION OF DELAY IN REFILING)

 SLP(C) No. 6631/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.13185/2019-CONDONATION OF DELAY
IN FILING and IA No.13192/2019-CONDONATION OF DELAY IN REFILING)
 Diary No(s). 44704/2018 (XIV)

 Diary No(s). 23919/2019 (XIV)

IA No. 119413/2019 - CONDONATION OF DELAY IN FILING
IA No. 119415/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

 C.A. No. 8992/2018 (XIV-A)

 C.A. No. 14308/2015 (III)

 C.A. No. 1509/2021 (III)
                                    6

SLP( C) No.   32350/2018 (III)

(FOR ADMISSION and I.R. and IA No.165885/2018-CONDONATION OF DELAY
IN FILING and IA No.165886/2018-CONDONATION OF DELAY IN REFILING..

SLP( C) No(s). 432/2022 (IVA)
(FOR ADMISSION................


Date : 09-02-2022 These matters were called on for hearing today.


CORAM :
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE KRISHNA MURARI


For the parties:
                     Mr. B. V. Balaram Das, AOR

                     Mr. Ajay Vohra, Sr. Adv.
                    Mr.   S. Ganesh, Sr. Adv.
                    Ms.   Kavita Jha, AOR
                    Mr.   Vaibhav Kulkarni Adv.
                    Mr.   Udit Naresh, Adv.
                     Mr. Anant Mann, Adv.
                    Ms. Diksha Rai, Adv.
                    Mrs. Anil Katiyar, AOR

                    Mr. Arvind Datar, Sr. Adv.

                    Mr.   Balbir Singh, ASG
                    Ms.   Rekha Pandey, Adv.
                    Ms.   Nachiketa Joshi, Adv.
                    Mr.   Shyam Gopal, Adv.
                    Mr.   Akshay Amritanshu, Adv.
                    Mr.   Raj Bahadur Yadav, AOR

                    Mr. Rajiv Saxena, Adv.
                    Mr. Ashwani Kumar Dubey, AOR
                     Ms. Sumangala Saxena, Adv.

                    Mr. Mayank Negi, Adv.
                    Mr. Pulkit Verma, Adv.
                    Ms. Mahua Kalra, AOR

                    Ms. Vanita Bhargava, Adv.
                    Mr. Ajay Bhargava, Adv.
                    Ms. Shweta Kabra, Adv.
                    Ms. Prerna Singh, Adv.
                    M/S. Khaitan & Co., AOR
               7


Mr. Amar Dave, Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Ms. Ranu Purohit, Adv.
Mr. R. Vishnu Kumar, Adv.
Mr. Alapati Sahithya Krishna, Adv.

Ms. Hemantika Wahi, AOR

Mr.   Amar Dave, Adv.
Mr.   P. S. Sudheer, AOR
Ms.   Anne Mathew, Adv.
Mr.   Bharat Sood, Adv.
Ms.   Shruti Jose, Adv.

Mr.   Amar Dave, Adv.
Mr.   Mahesh Agarwal, Adv.
Mr.   Ankur Saigal, Adv.
Ms.   Sukriti Bhatnagar, Adv.
Mr.   E. C. Agrawala, AOR

Mr. Harish Pandey, AOR

Mr.   Sachit Jolly, Adv.
Ms.   Anuradha Dutt, Adv.
Mr.   Rohit Garg, Adv..
Ms.   Disha Jham, Adv.
Ms.   Mehak Sachdeva, Adv.
Mr.   Sohum Dua, Adv.
Mr.   Tushar Jarwal, Adv.
Mr.   Kunal Dutt, Adv.
Ms.   B. Vijayalakshmi Menon, AOR

Mr.   S. Ganesh, Sr. Adv.
Ms.   Kavita Jha, AOR
Mr.   Vaibhav Kulkarni, Adv.
Mr.   Udit Naresh, Adv.
Mr.   Aditeya Bali, Adv.

Mr. Bhargava V. Desai, AOR
Mr. Utkarsh Vats, Adv.

MR.   SALIL KAPOOR, Adv.
Mr.   Sumit Lalchandani, Adv.
Ms.   Ananya Kapoor, Adv.
Ms.   Soumya Singh, Adv.
Ms.   Pooja Sharma, Adv.
Ms.   Payal Swarup, Adv.
Mr.   Praveen Swarup, AOR

Mr. R.K. Patel, Sr. Adv.
Ms. Manisha T. Karia, AOR
                              8

               Ms. Sukhda Kalra, Adv.
               Mr. Adarsh Kumar, Adv.
               Ms. Nidhi Nagpal, Adv.

               Mr. Arnav Kumar, Adv.
               Mr. Rajat Mittal, AOR

                Mr. Shekhar Prit Jha, AOR

               Mr. Niraj Sheth, Adv.
               Mr. Kunal Cheema, AOR
               Ms. Ruchita Kunal Cheema, Adv.

               Mr.   Pankaj Jain, Sr Adv.
               Mr.   Gaurav Mittal, Adv.
               Ms.   Divya Suri,Adv.
               Mr.   Sachin Bhardwaj, Adv
               Mr.   Sandiv Kalia, Adv.
               Ms.   Reena Rao, Adv.
               Mr.   Satbir Singh Pillania, Adv.
               Dr.   Sushil Balwada, AOR

               Mr. Rajat Navet, Adv.
               Mr. Kushagra Pandit, Adv.
               Mr. Pradeep Kumar Bakshi, AOR

               Mr. Kamal Sawhney, Adv.
               Mr. Prashant Meharchandani, Adv.
               Mr Rahul Jain, AOR

               Ms. Kiran Suri, Sr. Adv.
               Mr. S.J. Amith, Adv.
               Mr. Krishna Kumar, Adv.
               Dr. (mrs. ) Vipin Gupta, AOR

                Mr. M. P. Vinod, AOR

                Mrs. Anil Katiyar, AOR

      UPON hearing the counsel the Court made the following
                         O R D E R

In SLP (C) Nos. 11015/2020,21311/2019, 17500/2018, 14944/2019,D. No. 24290/2018, D.NO.8193/2020, D.NO. 8192/2020, C.A. No. 9102/2012 & C.A. 8968/2014 De-tag and list on 15.02.2022.

9

REST OF THE MATTERS List after four weeks.

(NEELAM GULATI) (RAM SUBHAG SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER