Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 1 vs Adani Wilmar Ltd. on 9 February, 2022
Bench: S. Abdul Nazeer, Krishna Murari
1
ITEM NO.12+15+16 Court 7 (Video Conferencing) SECTION
III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6193/2021
(Arising out of impugned final judgment and order dated 18-12-2020
in TA No. 355/2020 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
ADANI WILMAR LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.54339/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
SLP(C) No. 2292/2019 (XIV)
SLP(C) No. 25235/2019 (IV-B)
SLP(C) No. 11015/2020 (IV-B)
SLP(C) No. 14495/2020 (III)
SLP(C) No. 1169/2021 (III)
SLP(C) No. 682/2021 (III)
SLP(C) No. 876/2021 (III)
SLP(C) No. 4702/2021 (III)
SLP(C) No. 6863/2021 (IV-A)
SLP(C) No. 12192/2021 (III)
(FOR ADMISSION and I.R. and IA No.95009/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 24462/2019 (XIV)
SLP(C) No. 21311/2019 (XIV)
Signature Not Verified
SLP(C) No. 12554/2020 (XIV)
Digitally signed by
Anita Malhotra
Date: 2022.02.09
(FOR ADMISSION and I.R. and IA No.83380/2020-CONDONATION OF DELAY
16:28:58 IST
Reason:
IN FILING)
2
SLP(C) No. 12555/2020 (XIV)
SLP(C) No. 12536/2018 (XIV)
IA No. 62491/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14978/2018 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 62222/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
62223/2018
IA No. 62222/2018 - CONDONATION OF DELAY IN FILING
IA No. 62223/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 12985/2020 (IX)
(TO BE LISTED ALONGWITH SLP (C) NO. 12536/20218 AND 12537/2018 AS
PER R/P DT. 1/7/2021
IA No. 84677/2020 - CONDONATION OF DELAY IN FILING
IA No. 84678/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 13052/2018 (XIV)
IA No. 55277/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 17500/2018 (XIV)
SLP(C) No. 30441/2018 (XIV)
SLP(C) No. 701/2020 (XIV)
SLP(C) No. 896/2020 (XIV)
Diary No(s). 24290/2018 (XIV)
IA No. 26073/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 106529/2018 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 32326/2017 (XIV)
SLP(C) No. 32323/2017 (XIV)
SLP(C) No. 33678/2017 (XIV)
SLP(C) No. 32330/2017 (XIV)
SLP(C) No. 4486/2018 (XIV)
SLP(C) No. 4737/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 3995/2021 (III)
3
(FOR ADMISSION)
SLP(C) No. 4944/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 4097/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 19622/2021 (III)
(FOR ADMISSION and I.R. and IA No.24428/2021-CONDONATION OF DELAY
IN FILING
IA No. 24428/2021 - CONDONATION OF DELAY IN FILING
IA No. 118000/2021 - PERMISSION TO RAISE ADDITIONAL QUESTION OF
LAW)
SLP(C) No. 3267/2021 (III)
(FOR ADMISSION and I.R. and IA No.17194/2021-CONDONATION OF DELAY
IN FILING and IA No.17196/2021-EXEMPTION FROM FILING O.T.)
SLP(C) No. 6973/2019 (III)
(IA No.19398/2019-CONDONATION OF DELAY IN FILING
After Notice matter. ONLY SLP NO. 6973 OF 2019 TO BE LISTED BEFORE
LD. REGISTRAR'S COURT)
SLP(C) No. 24358/2019 (III)
(FOR ADMISSION and I.R.)
Diary No(s). 1993/2019 (III)
(FOR ADMISSION and I.R. and IA No.27225/2019-CONDONATION OF DELAY
IN FILING and IA No.27229/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
IA No. 27225/2019 - CONDONATION OF DELAY IN FILING
IA No. 27229/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 7108/2017 (III)
C.A. No. 19473/2017 (III)
C.A. No. 967/2021 (III)
(FOR ADMISSION)
C.A. No. 968/2021 (III)
(FOR ADMISSION and I.R.)
C.A. No. 4934/2017 (III)
SLP(C) No. 450/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 641/2021 (III)
4
(FOR ADMISSION and I.R.)
SLP(C) No. 33534/2017 (III)
SLP(C) No. 14944/2019 (III)
(FOR ADMISSION and I.R. and IA No.90052/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 28874/2020 (III)
(FOR ADMISSION and I.R. and IA No.3861/2021-CONDONATION OF DELAY IN
FILING
IA No. 3861/2021 - CONDONATION OF DELAY IN FILING)
Diary No(s). 8193/2020 (III)
(FOR ADMISSION and I.R. and IA No.45701/2020-CONDONATION OF DELAY
IN FILING. I.A. NO. 71682 OF 2021 IS APPLICATION FOR DE-TAGGING ON
BEHALF OF THE RESPONDENT INSTEAD OF APPLICATION FOR DIRECTION.
IA No. 36481/2021 - APPLICATION FOR PERMISSION
IA No. 71682/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 45701/2020 - CONDONATION OF DELAY IN FILING)
Diary No(s). 8192/2020 (III)
(FOR ADMISSION and I.R. and IA No.63898/2020-CONDONATION OF DELAY
IN FILING. I.A. NO. 69087 OF 2021 (APPLICATION FOR DETAGGING ON
BEHALF OF THE RESPONDENT INSTEAD OF APPLICATION FOR DIRECTION.
IA No. 36475/2021 - APPLICATION FOR PERMISSION
IA No. 69087/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 63898/2020 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 30870/2012 (XI-A)
IA No. 1/2012 - CONDONATION OF DELAY IN FILING)
Diary No(s). 19758/2018 (XIV)
IA No. 78472/2018 - CONDONATION OF DELAY IN FILING)
C.A. No. 1805/2020 (III)
C.A. No. 9102/2012 (XIV-A)
C.A. No. 3662/2017 (IV)
C.A. No. 5330/2017 (XIV-A)
C.A. No. 8968/2014 (XIV-A)
C.A. No. 11842/2018 (XIV-A)
Diary No(s). 33387/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.151988/2018-CONDONATION OF DELAY
IN FILING and IA No.151989/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 32929/2018 (XIV)
(IA No.140408/2018-CONDONATION OF DELAY IN FILING and IA
No.140410/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
5
C.A. No. 11919/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.137205/2018-CONDONATION OF DELAY
IN FILING and IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 11920/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.155109/2018-CONDONATION OF DELAY
IN FILING and IA No.155110/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 11921/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.142970/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 11977/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.143757/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 11835/2018 (XIV-A)
C.A. No. 34/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.154277/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 33/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.159765/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 3826/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.181936/2018-CONDONATION OF DELAY
IN FILING and IA No.181938/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 6631/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.13185/2019-CONDONATION OF DELAY
IN FILING and IA No.13192/2019-CONDONATION OF DELAY IN REFILING)
Diary No(s). 44704/2018 (XIV)
Diary No(s). 23919/2019 (XIV)
IA No. 119413/2019 - CONDONATION OF DELAY IN FILING
IA No. 119415/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 8992/2018 (XIV-A)
C.A. No. 14308/2015 (III)
C.A. No. 1509/2021 (III)
6
SLP( C) No. 32350/2018 (III)
(FOR ADMISSION and I.R. and IA No.165885/2018-CONDONATION OF DELAY
IN FILING and IA No.165886/2018-CONDONATION OF DELAY IN REFILING..
SLP( C) No(s). 432/2022 (IVA)
(FOR ADMISSION................
Date : 09-02-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For the parties:
Mr. B. V. Balaram Das, AOR
Mr. Ajay Vohra, Sr. Adv.
Mr. S. Ganesh, Sr. Adv.
Ms. Kavita Jha, AOR
Mr. Vaibhav Kulkarni Adv.
Mr. Udit Naresh, Adv.
Mr. Anant Mann, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar, AOR
Mr. Arvind Datar, Sr. Adv.
Mr. Balbir Singh, ASG
Ms. Rekha Pandey, Adv.
Ms. Nachiketa Joshi, Adv.
Mr. Shyam Gopal, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Rajiv Saxena, Adv.
Mr. Ashwani Kumar Dubey, AOR
Ms. Sumangala Saxena, Adv.
Mr. Mayank Negi, Adv.
Mr. Pulkit Verma, Adv.
Ms. Mahua Kalra, AOR
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Shweta Kabra, Adv.
Ms. Prerna Singh, Adv.
M/S. Khaitan & Co., AOR
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Mr. Amar Dave, Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Ms. Ranu Purohit, Adv.
Mr. R. Vishnu Kumar, Adv.
Mr. Alapati Sahithya Krishna, Adv.
Ms. Hemantika Wahi, AOR
Mr. Amar Dave, Adv.
Mr. P. S. Sudheer, AOR
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Amar Dave, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Ms. Sukriti Bhatnagar, Adv.
Mr. E. C. Agrawala, AOR
Mr. Harish Pandey, AOR
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Mr. Rohit Garg, Adv..
Ms. Disha Jham, Adv.
Ms. Mehak Sachdeva, Adv.
Mr. Sohum Dua, Adv.
Mr. Tushar Jarwal, Adv.
Mr. Kunal Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. S. Ganesh, Sr. Adv.
Ms. Kavita Jha, AOR
Mr. Vaibhav Kulkarni, Adv.
Mr. Udit Naresh, Adv.
Mr. Aditeya Bali, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Utkarsh Vats, Adv.
MR. SALIL KAPOOR, Adv.
Mr. Sumit Lalchandani, Adv.
Ms. Ananya Kapoor, Adv.
Ms. Soumya Singh, Adv.
Ms. Pooja Sharma, Adv.
Ms. Payal Swarup, Adv.
Mr. Praveen Swarup, AOR
Mr. R.K. Patel, Sr. Adv.
Ms. Manisha T. Karia, AOR
8
Ms. Sukhda Kalra, Adv.
Mr. Adarsh Kumar, Adv.
Ms. Nidhi Nagpal, Adv.
Mr. Arnav Kumar, Adv.
Mr. Rajat Mittal, AOR
Mr. Shekhar Prit Jha, AOR
Mr. Niraj Sheth, Adv.
Mr. Kunal Cheema, AOR
Ms. Ruchita Kunal Cheema, Adv.
Mr. Pankaj Jain, Sr Adv.
Mr. Gaurav Mittal, Adv.
Ms. Divya Suri,Adv.
Mr. Sachin Bhardwaj, Adv
Mr. Sandiv Kalia, Adv.
Ms. Reena Rao, Adv.
Mr. Satbir Singh Pillania, Adv.
Dr. Sushil Balwada, AOR
Mr. Rajat Navet, Adv.
Mr. Kushagra Pandit, Adv.
Mr. Pradeep Kumar Bakshi, AOR
Mr. Kamal Sawhney, Adv.
Mr. Prashant Meharchandani, Adv.
Mr Rahul Jain, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Mr. Krishna Kumar, Adv.
Dr. (mrs. ) Vipin Gupta, AOR
Mr. M. P. Vinod, AOR
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
In SLP (C) Nos. 11015/2020,21311/2019, 17500/2018, 14944/2019,D. No. 24290/2018, D.NO.8193/2020, D.NO. 8192/2020, C.A. No. 9102/2012 & C.A. 8968/2014 De-tag and list on 15.02.2022.
9REST OF THE MATTERS List after four weeks.
(NEELAM GULATI) (RAM SUBHAG SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER