Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] State of Rajasthan - Subsection Section 157(2) in Rajasthan Municipalities Act, 2009 (2)The Committee shall consist of such number of members as may be fixed by the State Government from time to time by notification in the Official Gazette.
