Supreme Court - Daily Orders
Union Of India vs Amaravati Fly Ash Bricks Manufacturers ... on 24 February, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
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ITEM NO.31+53 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 5195/2023
(Arising out of impugned final judgment and order dated 25-08-2022
in OA No. 327/2022 passed by the National Green Tribunal)
UNION OF INDIA Petitioner(s)
VERSUS
AMARAVATI FLY ASH BRICKS MANUFACTURERS ASSOCIATION &
ORS.Respondent(s)
(FOR ADMISSION and I.R. and IA No.34628/2023-CONDONATION OF DELAY
IN FILING and IA No.34630/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.34631/2023-EX-PARTE STAY )
WITH
Diary No(s). 5196/2023 (XVII)
( IA No.36288/2023-CONDONATION OF DELAY IN FILING and IA
No.36292/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.36296/2023-EX-PARTE STAY)
CIVIL APPEAL Diary No(s). 5546/2023
([TO BE TAKEN UP ALONG WITH ITEM NO.31 I.E. Diary No.
5195/2023.].... IA No.40262/2023-CONDONATION OF DELAY IN FILING and
IA No.40263/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.40272/2023-STAY APPLICATION and IA No.40259/2023-
PERMISSION TO FILE PETITION (SLP/TP/WP/..) )
Date : 24-02-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. K.M.nataraj, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Ruchi Kohli, Adv.
Signature Not Verified
Ms. Swarupama Chaturvedi, Adv.
Mr. Shiv Mangal Sharma, Adv.
Digitally signed by
Ashwani Kumar
Date: 2023.02.25
12:50:05 IST
Reason: Mr. Balendu Shekhar, Adv.
For Respondent(s) Mr. Gaurav Kumar Bansal, Adv.
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Mr. Sumit Kumar, AOR
Mr. Gaurav Kumar Bansal, Adv.
Ms. Shomila Bakshi, AOR
Ms. Nandita Bansal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file appeal is granted in Civil Appeal Diary No(s). 5546/2023 Delay condoned.
Appeals admitted.
Issue notice, returnable in four weeks. In the meanwhile, there shall be stay of operation and effect of the impugned judgment(s). (VIRENDER SINGH) (ASHWANI KUMAR) BRANCH OFFICER ASTT. REGISTRAR-cum-PS