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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3)(i) in The Merchant Shipping (Fire Appliances) Rules, 1969

(i)in the case of a passenger ship, the required fire pumps shall be capable of delivering a quantity of water, at the appropriate pressure prescribed in sub-rule (2), not less than two-thirds of the quantity required to be dealt with by the bilge pumps;