Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Uttarakhand - Subsection Section 46(12) in Uttarakhand Panchayati Raj Act, 2016 (12)Before issuing license for slaughter house no objection certificate of the Gram Panchayat and imposition of fee etc. accordingly as may be prescribed.
