Himachal Pradesh High Court
Paras Ram vs Hrtc & Others on 19 May, 2016
Bench: Mansoor Ahmad Mir, Sandeep Sharma
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP Nos. 1300, 1304 & 1305 of
2016
Date of decision: 19.05.2016
.
1. CWP No.1300 of 2016
Paras Ram ..Petitioner
Versus
HRTC & others . Respondents
2. CWP No.1304 of 2016
Brij Mohan Singh ..Petitioner
of
Versus
HRTC & others . Respondents
3. CWP No.1305 of 2016
Hari Ram rt ..Petitioner
Versus
HRTC & others . Respondents
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Sandeep Sharma, Judge
Whether approved for reporting?
For the petitioner(s): Ms. Geeta Thakur, Advocate.
For the respondents: Mr. Raman Jamalta, Advocate.
________________________________________________________________________________
Mansoor Ahmad Mir, Chief Justice (oral)
CMP No.3835 of 2016 in CWP No.1300 of 2016 CMP No.3853 of 2016 in CWP No.1304 of 2016 CMP No.3855 of 2016 in CWP No.1305 of 2016 Leave granted. The applications are disposed of.
CWP Nos. 1300, 1304 & 1305 of 2016
2. It is contended by the learned Counsel for the petitioner(s) that the cases of the petitioner(s) are covered by the judgment dated 03.03.2015, made by a Division Bench of this High Court in CWP No.1555 of 2015, titled Anil Kumar Sharma ::: Downloaded on - 15/04/2017 20:23:38 :::HCHP 2 versus Himachal Road Transport Corporation and another. His statement is taken on record.
3. Issue notice. Mr.Raman Jamalta, Advocate, waives the .
same on behalf of the respondents.
4. Learned Counsel for the respondents stated at the Bar that the respondents have already released all the retiral benefits in favour of the petitioner(s) except interest.
of
5. In view of the above, these writ petitions are disposed of by directing the respondents to comply with the aforesaid judgment, in letter and spirit, within a period of eight weeks from rt today. The judgment, supra, shall form part of this judgment also.
6. All pending applications also stand disposed of.
Copy dasti.
( Mansoor Ahmad Mir )
Chief Justice
May 19, 2016 ( Sandeep Sharma )
(cm/vt) Judge
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