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[Cites 0, Cited by 1] [Section 98(1)] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(1)(j) in The U.P. Co-operative Societies Act, 1965

(j)any order made by the liquidator of a co-operative society in exercise of the powers conferred on him by clauses (b) and (g) of Section 74;