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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in The Rajasthan Minor Mineral Concession Rules, 1986

(3)All applications of the applicants other than the applicant who is selected for grant of mining lease shall be deemed to have been rejected and application fee in respect of such applications shall be forfeited.]