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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in Rajasthan Public Procurement Rules, 2012

(3)All contracts of an estimated value of Rs. 50 lakh or more (in case of Public Works Department Rs. 25 lakh or more) shall be procured through e-procurement using the GoR e-procurement portal. This shall be applicable for goods and works for all procuring entities of GoR and progressively, all bids based on competitive bidding shall be obtained through the e-procurement portal.