Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 94(2)] [Section 94] [Entire Act] Union of India - Subsection Section 94(2)(a) in The Food Safety And Standards Act, 2006 (a)other functions of the Commissioner of Food Safety under clause (f) of sub-section (2) of section 30;