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State of Uttar Pradesh - Section

Section 2 in U.P. Competitive Examination Allocation of Marks Rules, 2006

2. Allocation of marks.

- Notwithstanding anything to the contrary contained in any rules or orders, the maximum marks for interview shall be determined on the basis of the requirements of the service or post for which selection is to be made :Provided that, it shall be ensured that the allocation of marks for interview is not done in such a way as to become arbitrary and capable of being abused or misused in its exercise.