Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(3) in Karnataka Stamp Act, 1957 (3)It shall come into force on such [date] [Act came into force on 1.6.1958 by notification. Text of notification is at the end of the Act] as the State Government may, by notification in the Official Gazette appoint.
