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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(1)(b) in The City of Panaji Corporation Act, 2002

(b)as to the measurement or the gross annual rent or revenue or the description of other specified details or the actual cost or estimated market value of such land or building.