Section 8(1)(e) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(e)any other factors which are generally taken into account in determining the market value of land under the Land Acquisition Act, 1894.

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