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[Cites 0, Cited by 0] [Section 95(19)] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(19)(e) in West Bengal Municipal (Building) Rules, 2007

(e)concrete, not less than 10 cm (or 4 inch) in thickness, composed of broken bricks, stone chippings or ballast and lime, cement when used for filling in between floor joists; and