Supreme Court - Daily Orders
Sunil Prabhu vs Speaker Maharashtra Legislative ... on 18 July, 2022
Bench: Chief Justice, Krishna Murari, Hima Kohli
ITEM NO.803 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No. 21693/2022
SUNIL PRABHU & ORS. Petitioner(s)
VERSUS
SPEAKER MAHARASHTRA LEGISLATIVE ASSEMBLY & ANR. Respondent(s)
Date : 18-07-2022 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Devadatt Kamat, Sr. Adv. (Mentioned by)
Mr. Javedur Rahman, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Upon being mentioned by Mr. Devadatt Kamat, learned senior counsel appearing for the petitioners, we direct the Registry to tag this matter with W.P.(C) No. 468/2022 and other connected matters.
(RAJNI MUKHI) (R.S. NARAYANAN)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2022.07.18
19:44:19 IST
Reason: