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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(vi) in The Central Boards Of Revenue Act, 1963

(vi)[ The Super Profits Tax Act, 1963 (14 of 1963)] [The Super Profits Tax Act 1963 been repealed by Finance Act 13 of 1966. w.e.f. 1.4.1966][* * *] [Omitted by Act 45 of 1947, Section 30 (23-9-74)]