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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 82(2) in The Andaman and Nicobar Islands Excise Regulation, 2012

(2)An appeal shall lie to the High Court from an order passed in appeal by the Excise Commissioner if the High Court is satisfied that the case involves a substantial question of law.