Orissa High Court
Mohammed Abdul Salim vs Aftab Begum .... Opposite Party on 14 October, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 2205 of 2016
Mohammed Abdul Salim .... Petitioner
On behalf of
Mr. Santanu Kumar Sarangi, Senior Advocate
-versus-
Aftab Begum .... Opposite Party
None
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 14.10.2022
08. 1. Learned counsel for the Petitioner states that he is not pressing this petition.
2. The CRLMC is accordingly dismissed as not pressed.
3. A copy of this order be communicated forthwith to the concerned Subordinate Court.
(Dr. S. Muralidhar) Chief Justice S.K. Jena/Secy.