Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 2 in Bihar Public Irrigation and Drainage Works Rules, 1948

2.

In these Rules -
(a)"Form" means a Form in the Appendix to these Rules;
(b)"Section" means a Section of the Act;
(c)"The Act" means the Bihar Public Irrigation and Drainage Works Act, 1947.