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State of Tamilnadu - Section

Section 63 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

63.

When a pupil is dismissed or expelled under Article 61 or 73 the Headmaster shall not grant a Transfer Certificate until the expiration of the period for which the Director has debarred the pupil from admission into a recognized school. After that period has expired, the Transfer Certificate shall be granted subject to the above rules, but in such cases, the Transfer Certificate shall be granted with the words "dismissed for false representation 'or' expelled for misconduct", as the case may be.