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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(a) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011

(a)Providing consultancy in the matter of petitions for determination of ARR or tariff filed by generating companies (including RE), transmission & distribution licensees/stakeholders/IPPs.