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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Uttar Pradesh - Subsection

Section 249(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)Under Article 182 the arms, clothes, equipment and accouterments of such persons and animals used by them in the discharge of their duty, are similarly exempted from attachment.