Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of West Bengal - Subsection

Section 112(1)(a) in The Calcutta Municipal Corporation Act, 1980

(a)the existence of any vacancy in, or any defect in the constitution of, the Corporation or any Committee of the Corporation, or