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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(C) in The High Court Court and Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2005

(C)in the proviso, for the letters and figures" Rs. 1, 98, 000", the letters and figures" Rs. 2, 97, 000" shall be substituted;
(ii)in paragraph 3,-(A) the words" and who has completed not less than seven years of service for pension as a Judge in India" shall be omitted;