Allahabad High Court
State Of U.P. vs Yadvendra Singh And Others on 20 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 2200 of 2006 Appellant :- State Of U.P. Respondent :- Yadvendra Singh And Others Counsel for Appellant :- V.S.Mishra Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A.
Summon the lower court's record within a period of six weeks from today.
List on16.04.2014.
Order Date :- 20.2.2014 Monika