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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 16 in Annamalai University Act, 2013

16. Authorities of University.

- The authorities of the University shall be the Syndicate, the Academic Council, the Finance Committee, Faculties and Board of Studies and such other bodies of the University as may, from time to time, be declared by the statutes to be authorities of the University.