Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 243ZQ] [Constitution] Constitution Subarticle Article 243ZQ(1) in Constitution of India (1)The Legislature of a State may, by law, make provisions for the offences relating to the co-operative societies and penalties for such offences.
