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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)Every Objection to a particulars or particulars of entry in the electoral roll shall be in Form-Ill and shall only be preferred by the person to whom such entry relates.