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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(2)(e) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(e)to make proposals for the institution of professorships, readerships, lecturerships, and any other posts of teachers required by the University and for prescribing their duties;