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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(3) in The Delhi Apartment ownership Act, 1986

(3)Whenever any endorsement on a Deed of Apartment is registered, the concerned Registrar shall forward a certified copy thereof to the compensation authority to enable that authority to make necessary entries in the certified copy of the concerned Deed of Apartment filed with it under sub section(2) of section13.