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[Cites 0, Cited by 2] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(f) in Guruvayoor Devaswom Act, 1978

(f)the establishment and maintenance of any educational institution which provides for encouragement of education in the [Sanskrit or Malayalam Language] [Sustituted by Act 7 of 1998] the maintenance of any such educational institution owned or managed by the Devaswom or in which the Devaswom has interest; and