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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(b) in The Energy Conservation Building Code Rules, 2018

(b)scrutinize the Code compliance documents and the check list as specified in the Appendix D of the Code and identify -
(i)the energy conservation measures that are applicable to the proposed design of building;
(ii)insulation quantities in walls and roof, and the construction assemblies, solar heat gain coefficient, visible light transmittance and thermal transmittance (U-factor) for window assemblies;
(iii)heating, ventilation and air-conditioning component tables for air-handling equipment, refrigeration equipment, condensing equipment and air-flow summaries;
(iv)heating, ventilation and air-conditioning equipment efficiencies and control equipment;
(v)tables showing lighting equipment schedules;
(vi)lighting power density calculations in the design documents;
(vii)lighting controls;
(viii)motor efficiencies and controls;
(ix)findings of the document review to match with the energy model inputs for the proposed building by using the simulation tool approved by the Bureau;