Section 6(xiii) in Rabindranath Tagore University Act, 2017
(xiii)to co-operate with any other Universities, Authorities or Associations or any other Public or Private Body having in view the promotion of purposes and objects similar to those of the University or appoint one or more representatives of the University to act upon any such Body, Authority or Association for such, purposes as may be agreed upon, on such terms and conditions as may, from time-to-time, be prescribed;
