Supreme Court - Daily Orders
Commissioner Of Income Tax-Ii, New ... vs M/S Modipon Ltd. on 16 March, 2016
ITEM NO.9 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K. ARUL
Petition(s) for Special Leave to Appeal (C) No(s). 29817/2011
COMMISSIONER OF INCOME TAX-II, NEW DELHI Petitioner(s)
VERSUS
M/S MODIPON LTD. Respondent(s)
(With office report)
Date : 16/03/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Harish Kumar Khinchi, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite last opportunity having been granted vide order dated 14.1.2016 of this Court, learned Counsel for the petitioner has not furnished fresh address of sole respondent.
Hence, process the matter for listing before Hon'ble Judge-in-chambers for further directions.
(DR. K. ARUL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.03.17 16:13:12 IST Reason: