Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Jharkhand - Subsection Section 34(2)(c) in Jharkhand Municipal Act, 2011 (c)not more than ten persons representing the civil society from the ward nominated by the Council, in such manner as may be prescribed: