Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Chattisgarh - Section

Section 16 in Chhattisgarh Protection of Depositors Interest Act, 2005

16. Appeal.

(1)An Appeal against the order passed by the special court shall lie to the High Court within thirty days from the date of order.
(2)No appeal shall be entertained unless it is accompanied by satisfactory proof of seventy five percent deposit of liability with competent authority.