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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Uttarakhand - Subsection

Section 63(2)(d) in Uttarakhand Co-Operative Societies Act, 2003

(d)be subject to a charge or liable to be set off towards payment of any debt or outstanding demand owing to a co-operative society under section 41.