Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 62] [Entire Act] Bengal Presidency - Subsection Section 62(3) in The Calcutta Police Act, 1866 (3)Every rule and alteration of a rule made under this section and every rescission of any such rule shall be published in the Official Gazette and in the manner prescribed by this Act for the publication of public notices.
