Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Andaman and Nicobar Islands - Subsection Section 48(b) in The Andaman and Nicobar Islands Excise Regulation, 2012 (b)wilfully does or omits to do anything in breach of any of the conditions of his licence or permit otherwise than provided in this Regulation; or
