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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(3)(i) in Joint Electricity Regulatory Commission for the State of Goa and Union territories (Constitution and Manner of Application of Fund, Form and Time for Preparation of Budget) Rules, 2016

(i)any grants and loans made to the Joint Commission by the Central Government and any grants and loans made to the Joint Commission by the participating State Government under section 102 of the Act;