Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(1)(iii) in The Manipur Higher Secondary Education Act, 1992

(iii)to conduct any other examination which the Government from time to time may be notification specify ;