Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(vii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(vii)the acquisition of land by a market committee for the purposes of the Act under [the Land Acquisition Act, 1894] [See now the Central Act No.30 of 2013.];