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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(10) in Jharkhand Panchayat Raj Act, 2001

(10)Panchayat Samiti, on the basis of the specific schemes as may prepared by the Panchayat Samiti for the purpose, may take loans from the Government or with prior permission of the Government from Banks for achievement of its mission,