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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(19)(c) in Indian Stamp Act, 1899

(c)[ [-] [Sub-clause (c) and the word 'and' prefixed thereto were repealed by the Indian Stamp (Amendment) Act, 1906 (V of 1906).]