Section 18 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005
18. Dry days.
- The licensed premises shall be closed and no business transacted on the following days declared as dry days:-(i)26th January - Republic Day(ii)15lh August - Independence Day(iii)2nd October - Gandhi JayanthiProvided that the licensee shall not be entitled to any compensation whatsoever for the closure of the licensed premises.
