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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(b) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(b)A candidate may present himself either for the whole of Part 'A' of the examination, or, if exempted under (a) above from certain subject(s) of the examination, for the remaining subject or subjects, at any time after he has completed the necessary workshop service.