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State of West Bengal - Section

Section 12 in The Oriental Gas Company Act, 1960

12. [ Indemnity. [Section 12 inserted by W.B. Act 6 of 1970. w.e.f. 1.10.1960.]

- No suit or other legal proceeding shall lie against any person for anything which is in good faith done or purported to have been done in pursuance of the provisions of this Act.]